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[Cites 0, Cited by 0] [Section 50(3)] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(3)(v) in Central Council of Homoeopathy (General) Regulations, 2018

(v)the Registration Committee shall deal with matters related to the Central Register of Homoeopathy, Direct Registration with the Central Council and all other matters related to registration.