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[Cites 0, Cited by 0] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(3) in Central Council of Homoeopathy (General) Regulations, 2018

(3)The functions of each committee referred to in sub-regulation (1) shall be as under: -
(i)the Education Committee shall deal with all matters related to the syllabi, curriculum, teaching, examinations, result, readmission in examinations, eligibility, internship, qualification of teachers, strength of teaching faculty, departments, library, equipment, attached Homoeopathic Hospital (including Out Patient Department, In Patient Department, relevant facilities, staff and functioning) and other related matters to Under Graduate level education;
(ii)the Post Graduate Education Committee shall deal with all matters related to the syllabi, curriculum, teaching, examinations, result, readmission in examinations, eligibility, house job, qualification of teachers, strength of teaching faculty, departments, library, equipment, attached Homoeopathic Hospital (including Out Patient Department , In Patient Department, relevant facilities, staff and functioning) and other related matters to Post Graduate level education;
(iii)the Regulation Committee shall deal with all matters related to the Act and the regulations made there under;
(iv)the Finance Committee shall deal with making of Budget Estimates, Revised Estimates, Final Estimates, Annual Accounts and other matters related to finances of the Central Council;
(v)the Registration Committee shall deal with matters related to the Central Register of Homoeopathy, Direct Registration with the Central Council and all other matters related to registration.