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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of West Bengal - Subsection

Section 48(2) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(2)Vice-Chancellor, Bidhan Chandra Krishi, The word within square brackets substituted for the words "Viswa Vidyalaya" throughout this Act by W. B. Act 31 of 1981 [Viswavidyalaya],