Section 22 in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986
22. Officers of the University.
- The following may be the officers of the University, namely :(i)Chancellor;(ii)Vice-Chancellor;(iii)Deans of Colleges;(iv)Director of Research;(v)Director of Extension Education;(vi)Registrar;(vii)Comptroller;(viii)Estate Officer;(ix)Librarian;(x)Student's Welfare Officer, and(xi)such other persons in the service of the University as may be declared by the Statutes to be the officer of the University.
