Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Himachal Pradesh - Subsection Section 22(xi) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986 (xi)such other persons in the service of the University as may be declared by the Statutes to be the officer of the University.
