Section 59 in West Bengal Trade Unions Rules, 1998
59. Maintenance of secretary at places of counting.
(1)Every officer, agent or other person who performs any duty in connection with the recording of counting of votes at an election, shall maintain, and shall aid in maintaining, the secrecy of voting and shall not, except for such purpose as is authorised by or under any law for the time being in force, communicate to any person any information calculated to violate such secrecy.(2)The Returning Officer shall, before he commences the counting, read out the explain the provisions of sub-rule (1) to such persons as may be present.
