Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] State of West Bengal - Subsection Section 59(2) in West Bengal Trade Unions Rules, 1998 (2)The Returning Officer shall, before he commences the counting, read out the explain the provisions of sub-rule (1) to such persons as may be present.
