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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(1) in The U.P. Directorate of Geology and Mining Ministerial Service Rules, 1978

(1)For the purpose of recruitment on such posts e.g. Stenographer, which is outside the purview of the commission there shall be constituted a selection committee comprising of-
(i)Joint Director,
(ii)Deputy Director nominated by the Director,
(iii)Any other concerned officer nominated by the Director.