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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Jharkhand - Subsection

Section 33(7) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(7)Meal Timing and Menu:
(i)Breakfast V 7.30 a.m. to 8.30 a.m.
(a)upma or chapattis made of Wheat or Ragi or any other dish;
(b)chutneys from Gongura or fresh curry leave or fresh coriander or Coconut and Putnadal etc., dal or vegetable may be issued as a dish;
(c)milk;
(d)any seasonal fruit in sufficient quantity.
(ii)Lunch at 12.30 to 1.30 P.M. and Dinner V 7.00 P.M. V 8.00 P.M
(a)rice or Chapattis or combination of both;
(b)vegetable curry;
(c)sambar or dal;
(d)butter Milk or curd.