Section 33(7)(ii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

[Cites 0, Cited by 0] [Section 33(7)] [Section 33] [Entire Act]

(ii)Lunch at 12.30 to 1.30 P.M. and Dinner V 7.00 P.M. V 8.00 P.M

Legal Document View