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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Essjay Ericsson Pvt. Ltd. vs . Jitender Singh And Another on 28 April, 2023

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Essjay Ericsson Pvt. Ltd. vs. Jitender Singh and another .

CMPMO No. 141 of 2023 28.04.2023 Present: Mr. Rajesh Kumar Parmar, Advocate for the petitioner.

CMPMO No. 141 of 2023 & CMP No. 3531 of 2022 As prayed for, dasti notice to respondent No. 1, returnable for 15.05.2023. Steps for service, as undertaken, during the course of the day itrself. Dasti notice be handed over to learned Counsel for the petitioner by 01.05.2023.

List on 15.05.2023.

(Ajay Mohan Goel) Judge April 28, 2023 (narender) ::: Downloaded on - 28/04/2023 20:56:45 :::CIS