Section 11 in Rajasthan Urban Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2011
11. Application for registration.
(1)Every person who has completed the age of eighteen years and intends to do street vending shall make an application for registration as street vendor to the Town Vending Committee.(2)Every application under sub-section (1) shall be made in such form and manner and accompanied by such fee as may be specified.
