Section 35 in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988
35. Power to make rules.
- For the purpose of section 34, the Government may, make rules prescribing,-(a)class or kinds or species of trees which may be permitted to be cut and girdled and girth of such trees;(b)the conditions subject to which permission for removal of trees may be granted;(c)the procedure to be followed by the forest officer before granting permission;(d)the procedure regarding granting of permission to fell trees specified under section 34.
