Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Sikkim - Subsection Section 35(a) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988 (a)class or kinds or species of trees which may be permitted to be cut and girdled and girth of such trees;
