Himachal Pradesh High Court
Rani Devi vs Surinder Lal Sood And Others on 17 June, 2023
Author: Mamidanna Satya Ratna Sri Ramachandra Rao
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao
Rani Devi versus Surinder Lal Sood and others alongwith connected matters.
.
RSA No. 2 of 2018 alongwith RSA No. 26 and 127 of 2018 17.06.2023 Present: Mr. Vishal Thakur, Proxy Counsel, for the appellant(s).
Mr. Sohail Khan, Proxy Counsel, for the respondent(s).
CMP(M) No. 1145 of 2021 in RSA No. 2 of 2018 r Notice be issued to proposed LR No.7(c) returnable for 04.08.2023, on taking steps within one week.
RSA No. 26 of 2018 Notice be issued to respondents No. 4,7, 8(a) to 8(d), 9,10,12 and 13 returnable for 04.08.2023, on taking steps within one week.
Notice be also issued to proposed LR No. 11 (c) in CMP(M) No. 1153 of 2021 returnable for 04.08.2023, on taking steps within one week.
CMP(M) No. 342 of 2022 in RSA No. 127 of 2018 Notice be issued to respondent No.3 (c) returnable for 04.08.2023, on taking steps within one week.
17th June, 2023 ( M.S. Ramachandra Rao )
(priti) Chief Justice
::: Downloaded on - 19/06/2023 20:32:19 :::CIS