Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 15 in The Foreigners Order, 1948

15. [ Report to be made by Universities and Educational Institutions. [Inserted by Notification No. G.S.R. 325(E), dated 18.3.2016.]

(1)Every University and Educational Institution shall furnish to the Registration Officer, information in respect of foreign students enrolled in the University or the Educational Institution in Form A within the period mentioned therein.
(2)The Form A shall be available online and may be submitted electronically to the Registration Officer in the manner directed by him.
(3)The provisions in this paragraph shall not apply to, or in relation to, the persons registered as Overseas Citizen of India Cardholder under the Citizenship Act,1955.