Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] Union of India - Subsection Section 15(1) in The Foreigners Order, 1948 (1)Every University and Educational Institution shall furnish to the Registration Officer, information in respect of foreign students enrolled in the University or the Educational Institution in Form A within the period mentioned therein.
