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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in Life Insurance Corporation of India Class III and Class IV Employees (Promotion) Rules, 1987

(2)In particular and without prejudice to the generality of the provisions of sub-rule (1) such instructions may provide for basis for detailed allocation of marks for seniority, qualification and confidential reports (work record) within the ceiling specified under these rules.