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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(2) in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970

(2)Writing materials and service post - card shall be issued to the inmates. If reply cards or envelopes are received from the relatives, the expenditure may be reduced correspondingly.