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State of Rajasthan - Section

Section 29 in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970

29. Letter.

(1)Each inmate shall be allowed to write two letters in a month to his/her friend or relatives.
(2)Writing materials and service post - card shall be issued to the inmates. If reply cards or envelopes are received from the relatives, the expenditure may be reduced correspondingly.
(3)The Superintendent, may pursue any letter written by or to an inmate and may, for any reason that he/she considers sufficient, refuse to deliver or issue the letter and may destroy the same, after recording his reasons in the book maintained in form prescribed for the purpose.