Dr. Om Prakash vs . Sita Ram & Ors. on 10 August, 2022

[Cites 1, Cited by 5]

RSA No. 28/2021

10.08.2022 Present: None for the appellant.

Mr. Arun Raj, Advocate, for respondent No.1.

Respondents No.2 to 4 ex parte.

RSA No.28/2021 & CMP No.2272/2021 Reply to the application is on record.

Since, there is no appearance on behalf of the appellant, therefore, in the interest of justice, list the matter after two weeks.

Jyotsna Rewal Dua Judge 10th August 2022(Rohit) ::: Downloaded on - 10/08/2022 20:04:32 :::CIS

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