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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Haryana - Subsection

Section 70(1) in Faridabad Complex Administration Building Rules, 1989

(1)No septic tank shall be located-
(a)at a distance of less than 10 metres from a dwelling house or any other building used for human habitation or 25 metres from building used for work or recreation.
(b)within a public thoroughfare;
(c)within 60 metres from any percolation well, water course or stream used or likely to be used for drinking or domestic purpose or for manufacture or preparation of any articles of food or drink for human consumption and it shall be readily accessible so as to permit cleaning operations being carried out without interference with the operation of any water borne sanitary installation as a whole.