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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

State of Haryana - Subsection

Section 70(1)(a) in Faridabad Complex Administration Building Rules, 1989

(a)at a distance of less than 10 metres from a dwelling house or any other building used for human habitation or 25 metres from building used for work or recreation.