Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

Bengal Presidency - Subsection

Section 6(i) in Police Regulations, Bengal , 1943

(i)superior administrative officers, viz., the Inspector-General or a Deputy Inspector-General; or they may be attached to:-