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Bengal Presidency - Section

Section 6 in Police Regulations, Bengal , 1943

6. Branches of the Bengal Police.

- Police officers stationed in Bengal may be-
(i)superior administrative officers, viz., the Inspector-General or a Deputy Inspector-General; or they may be attached to:-
(ii)the District Police;
(iii)the Railway Police;
(iv)the Police Training College;
(v)the Criminal Investigation Department, which includes the Intelligence Branch; or
(vi)the Inspector-General's staff.