Section 30 in The Delhi Fish, Poultry and Egg Marketing Committee Bye-Laws, 2001
30. Trading hours and closing days.
(1)The market shall open on all days except Tuesday or any other days fixed by the Market Committee and on other national holidays during the year, as may be decided by the Committee from time to time.(2)Under the compelling circumstances and only on any particular day or days, the Chairman or in his absence Vice-Chairman with the written consent of two other members of Committee may order that trading may be done at hours other than those specified by the Committee in respect of auction and other market activities.(3)Only licensed buyers shall be allowed to offer bids in auction to purchase through open auction.
