Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

NCT Delhi - Subsection

Section 30(1) in The Delhi Fish, Poultry and Egg Marketing Committee Bye-Laws, 2001

(1)The market shall open on all days except Tuesday or any other days fixed by the Market Committee and on other national holidays during the year, as may be decided by the Committee from time to time.