Madhya Pradesh High Court
Smt.Lata vs Rakesh on 4 March, 2024
Author: Prakash Chandra Gupta
Bench: Prakash Chandra Gupta
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRR No. 1264 of 2015 (SMT.LATA Vs RAKESH) Dated : 04-03-2024 None for the parties.
Adjourned.
List this case after four weeks. Office is directed to verify the factum that whether espondent is served or not and if served and Vakalatnama is filed, then counsel's name be reflected in the cause list.
(PRAKASH CHANDRA GUPTA) JUDGE patil Signature Not Verified Signed by: SHAILESH PATIL Signing time: 05-03-2024 10:03:41