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State of Andhra Pradesh - Section

Section 8 in Andhra Pradesh Panchayat Raj (Auction of sand in the water courses vesting in Gram Panchayat) Rules, 2000

8. Publication of notice of auction-cum-tender etc.

- After identification of source reach and fixing of upset price, the Committee shall atleast 15 days prior the date of auction, cause to publish a notice of auction-cum-tender in a leading Telugu daily newspaper having largest circulation in the village. The notification shall contain the date, time and venue for the conduct of auction and the eligibility criteria of participants. In addition to this, the committee shall get the copies of notice also affixed on: -
(i)notice board of Gram Panchayat:
(ii)notice board of Mandal Parishad, Mandal Revenue office in the District including Collector, District Panchayat Officer, District Information and Public Relations Officers, of Zilla Parishad, Revenue Divisional Officer etc.