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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(ii) in Andhra Pradesh Panchayat Raj (Auction of sand in the water courses vesting in Gram Panchayat) Rules, 2000

(ii)notice board of Mandal Parishad, Mandal Revenue office in the District including Collector, District Panchayat Officer, District Information and Public Relations Officers, of Zilla Parishad, Revenue Divisional Officer etc.