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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Madhya Pradesh - Subsection

Section 20(a) in The M.P. Ayurvigyan Parishad Adhiniyam, 1987

(a)to the repayment of debts incurred by the Council for the purposes of this Act and the rules and regulations made thereunder;