Section 20 in The M.P. Ayurvigyan Parishad Adhiniyam, 1987
20. Objects to which Council Fund may be applied.
- The Council Fund shall be applicable to the following objects, namely :-(a)to the repayment of debts incurred by the Council for the purposes of this Act and the rules and regulations made thereunder;(b)to the expenses of any suit or proceedings to which the Council is a party;(c)to the payment of the salaries and allowances of the employees of the Council;(d)to the payment of allowances to the office bearers of the Council;(e)to the payment of any expenses incurred by the Council in carrying out the provisions of this Act and the rules and the regulations made thereunder.
