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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Odisha - Subsection

Section 44(2) in The Orissa Panchayat Samiti Election Rules, 1991

(2)In the event of an equality of votes between two or more candidates, the Election Officer shall draw a lot in the presence of the members and the candidate whose name is first drawn shall be declared to have been duly elected.