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[Cites 0, Cited by 0] [Section 24A(3)] [Section 24A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 24A(3)(b) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(b)[ to prepare the Annual Financial Estimates of the University before the commencement of the Financial year and place it before the Executive Council for approval and to advise amendment therein from time to time;] [Substituted by M.P. Act No. 19 of 1994.]