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[Cites 0, Cited by 0] [Section 24A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 24A(3) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(3)Subject to the provisions of this Act and the Statutes, Ordinances and Regulations made thereunder, the Finance Committee shall exercise the powers and perform the functions as under:-
(a)to review the Income and Expenditure of the University;
(b)[ to prepare the Annual Financial Estimates of the University before the commencement of the Financial year and place it before the Executive Council for approval and to advise amendment therein from time to time;] [Substituted by M.P. Act No. 19 of 1994.]
(c)to sanction proposals and take decisions on the income and expenditure of the University;
(d)to get the annual accounts and the annual audit of the University completed in time and in light of the reports order