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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Meenakshi Alias Pooja vs . Arun Paul. on 5 April, 2022

Bench: Tarlok Singh Chauhan, Sandeep Sharma

Meenakshi alias Pooja vs. Arun Paul.

FAO(FC) No. 72 of 2021.

.

05.04.2022 Present: Mr. Adarsh K. Vashistha, Advocate, for the appellant.

Mr. Mukul Sood, Advocate, for the respondent. In compliance to the previous order, the parties are present in person and jointly state that they are not averse in trying to amicably settle the dispute.

At the joint request of learned counsel for the parties, Shri S.C.Sharma, Senior Advocate and a trained Mediator of this Court is appointed as a Mediator to mediate between the parties, who shall appear before the learned Mediator at 2.00 P.M. today at the H.P. High Court Mediation Centre. The Registry is directed to make available the records of the case to the learned Mediator.






                                                    (Tarlok Singh Chauhan)





                                                             Judge


                                                       (Sandeep Sharma)
            5th April, 2022                                 Judge
           (krt)




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