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[Cites 0, Cited by 0] [Section 52A(6)] [Section 52A] [Entire Act]

State of Tamilnadu - Subsection

Section 52A(6)(c) in Tamil Nadu Co-operative Societies Rules, 1988

(c)Where an observer has directed the Election Officer under this rule to stop counting of votes or not to declare the result, the Observer shall forthwith report the matter to the District Election Officer, State Election Officer and the Election Commission and thereupon, the Election Commission shall, after taking all material circumstances into account, issue appropriate directions as may deem proper for the further conduct and completion of the election.