Bombay High Court
Fomento Resources Pvt Limited And Anr vs State Of Maharashtra And Ors on 12 April, 2019
Bench: A.A. Sayed, R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 14092 OF 2016
Fomento Resources Pvt Limited And Anr. ....Petitioner
V/S
State Of Maharashtra And Ors. ....Respondent
WITH WRIT PETITION NO. 1116 OF 2017 Dolo Infrastructure India Pvt. Ltd. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION STAMP NO. 30725 OF 2016 Rkb Global Private Limited And Anr ....Petitioner V/S State Of Maharashtra And Ors ....Respondent CORAM : A.A. SAYED & R. I. CHAGLA, JJ DATE : 12th April, 2019 Page 1/2 ::: Uploaded on - 12/04/2019 ::: Downloaded on - 13/04/2019 05:28:54 ::: P.C. :
Due to paucity of time the matter is adjourned to 14/06/2019. In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 12/04/2019 ::: Downloaded on - 13/04/2019 05:28:54 :::