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Bombay High Court

Fomento Resources Pvt Limited And Anr vs State Of Maharashtra And Ors on 12 April, 2019

Bench: A.A. Sayed, R. I. Chagla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 14092 OF 2016

 Fomento Resources Pvt Limited And Anr.                       ....Petitioner
            V/S
 State Of Maharashtra And Ors.                             ....Respondent

WITH WRIT PETITION NO. 1116 OF 2017 Dolo Infrastructure India Pvt. Ltd. ....Petitioner V/S State Of Maharashtra And Ors. ....Respondent WITH WRIT PETITION STAMP NO. 30725 OF 2016 Rkb Global Private Limited And Anr ....Petitioner V/S State Of Maharashtra And Ors ....Respondent CORAM : A.A. SAYED & R. I. CHAGLA, JJ DATE : 12th April, 2019 Page 1/2 ::: Uploaded on - 12/04/2019 ::: Downloaded on - 13/04/2019 05:28:54 ::: P.C. :

Due to paucity of time the matter is adjourned to 14/06/2019. In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 12/04/2019 ::: Downloaded on - 13/04/2019 05:28:54 :::