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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(b) in The Infant Milk Substitutes, Feeding Bottles and Infant Foods (Regulation of Production, Supply and Distribution) Act, 1992

(b)give an impression or create a belief in any manner that feeding of [infant milk substitutes and infant foods are] [ Substituted by Act 38 of 2003, Section 3, for " infant milk substitutes is" (w.e.f. 1.1.2004).] equivalent to, or better than, mother 's milk; or