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Union of India - Section

Section 3 in The Infant Milk Substitutes, Feeding Bottles and Infant Foods (Regulation of Production, Supply and Distribution) Act, 1992

3. Certain prohibitions in relation to infant milk substitutes [, feeding bottles and infant foods]

.-No person shall-
(a)advertise, or take part in the publication of any advertisement, for the distribution, sale or supply of infant milk substitutes, feeding bottles or infant foods; or
(b)give an impression or create a belief in any manner that feeding of [infant milk substitutes and infant foods are] [ Substituted by Act 38 of 2003, Section 3, for " infant milk substitutes is" (w.e.f. 1.1.2004).] equivalent to, or better than, mother 's milk; or
(c)[ take part in the promotion of infant milk substitutes, feeding bottles or infant foods.] [ Substituted by Act 38 of 2003, Section 3, for Cl. (c) (w.e.f. 1.1.2004).]