Section 1(2) in The M.P. Cattle Diseases Act, 1934
(2)[ This Act except Chapters I and II, extends to and shall be in force in the whole of Madhya Pradesh. Chapters I and II shall be in force in such area in which immediately before the commencement of the Madhya Pradesh Extension of Laws Act, 1958 (23 of 1958), they were in force in the Mahakoshal region and shall, on such commencement extend to and be in force in the areas in which the like provisions of the corresponding laws were in force in the Madhya Bharat and Vindhya Pradesh regions.
