(1)This Act may be called The [Madhya Pradesh] [Substituted by M.P. A.O. 1950] Cattle Diseases Act, 1934.(2)[ This Act except Chapters I and II, extends to and shall be in force in the whole of Madhya Pradesh. Chapters I and II shall be in force in such area in which immediately before the commencement of the Madhya Pradesh Extension of Laws Act, 1958 (23 of 1958), they were in force in the Mahakoshal region and shall, on such commencement extend to and be in force in the areas in which the like provisions of the corresponding laws were in force in the Madhya Bharat and Vindhya Pradesh regions.(3)Sections 3 to 9 shall extend to such other area of the State and come into force on such dates as the State Government may, by notification in the Official Gazette, direct.] [Substituted by M.P. Act No. 23 of 1958 (w.e.f. 1-1-1959)]
