Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Tamilnadu - Subsection Section 21(2) in Shiv Nadar University Act, 2018 (2)The Executive Council shall consist of not more than ten members of whom two members shall be, --(a)The Secretary to Government in-charge of Higher Education Department, ex-officio;(b)The Director of Collegiate Education, ex-officio.
