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State of Tamilnadu - Section

Section 21 in Shiv Nadar University Act, 2018

21. The Executive Council.

(1)The Executive Council shall be the chief executive body of the University.
(2)The Executive Council shall consist of not more than ten members of whom two members shall be, --
(a)The Secretary to Government in-charge of Higher Education Department, ex-officio;
(b)The Director of Collegiate Education, ex-officio.
(3)The powers and functions of the Executive Council, shall be such as may be prescribed.