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[Cites 0, Cited by 0] [Section 2(26)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(26)(a) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961

(a)in relation to the Vidarbha region of the State of Maharashtra, the Bombay Tenancy and Agricultural Lands (Vidarbha Region and Kutch Area) Act, 1958,