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[Cites 0, Cited by 0] [Section 8A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8A(a) in Rules for admission into M.D. courses Ayurveda, Unani and Homoeopathy in the colleges of Indian Systems of Medicine and Homoeopathy in the State of Andhra Pradesh

(a)The candidate may obtain the application form and prospectus governing the rules of admission either in person by submitting a Demand Draft as fixed by the N.T.R. University of Health Sciences, Vijayawada in favour of the Registrar, N.T.R. University of Health Sciences, Vijayawada on any nationalized bank payable at Vijayawada OR by post enclosing a self-addressed envelope of 20 cms x 25 cms duly affixing adequate stamps.