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State of Andhra Pradesh - Section

Section 8A in Rules for admission into M.D. courses Ayurveda, Unani and Homoeopathy in the colleges of Indian Systems of Medicine and Homoeopathy in the State of Andhra Pradesh

8A. Applications.

(a)The candidate may obtain the application form and prospectus governing the rules of admission either in person by submitting a Demand Draft as fixed by the N.T.R. University of Health Sciences, Vijayawada in favour of the Registrar, N.T.R. University of Health Sciences, Vijayawada on any nationalized bank payable at Vijayawada OR by post enclosing a self-addressed envelope of 20 cms x 25 cms duly affixing adequate stamps.
(b)The entire procedure of admission i.e., calling for application, receipt of application, scrutiny of eligibility, issue of Hall tickets, conduct of entrance examination, declaration of results list etc., shall be dealt with by the N.T.R. University of Health Sciences, Vijayawada.
(c)The filled in application forms received after the time and the date shall be rejected. The N.T.R. University of Health Sciences shall not be responsible for non-receipt of application or for its delay in postal transit.
(d)Application forms without required certificates, incomplete entries and form ineligible candidates will be summarily rejected.
(e)The following shall be enclosed to the filled-in application form:
(i)Attested copy of the provisional/ Original Degree Certificate of the qualifying examination.
(ii)Attested copies of memo of marks obtained in all examinations of the qualifying examination (from 1st year to final year)
(iii)Attested copy of Date of Birth Certificate.
(iv)Two conduct certificates (one should be from the head of the Institution, where he/she studied the qualifying examination.
(v)Attested copy of House Subagency/ Internee ship Certificate.
(vi)Certificate of Caste or Social Status as in proforma issued by Mandal Revenue Officer concerned.
(vii)Study certificate/Residence certificate in support of local/Non-local status where applicable.
(viii)Nativity Certificate issued by Revenue Official not below the rank of District Revenue Authority by the candidates claiming the seat under the seats reserved for outside the State candidates.
(ix)Attested copy of Medical Registration Certificate.
(x)Service certificate if he/she is in-service issued by the concerned Directorate.
(xi)Any other certificate as may be prescribed by the N.T.R. University of Health Sciences, Vijayawada.