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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(1)(viii) in The M.P. Sah Chikitsiy Parishad Adhiniyam, 2000

(viii)One Professor of Orthopaedics of Government or Autonomous Medical College or Principal of Autonomous College of Physiotherapy.