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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(1) in The M.P. Sah Chikitsiy Parishad Adhiniyam, 2000

(1)The Council shall consist of the following members, namely :-A - Ex-officio
(i)Hon'ble Minister for Medical Education.
(ii)Director Medical Education, Madhya Pradesh.
(iii)Director Health Services, Madhya Pradesh.
(iv)Director Indigenous System of Medicine, Madhya Pradesh.
(v)Chairman of the Vyavasayik Pariksha Mandal, Madhya Pradesh or his nominee not below the rank of Controller.
B - Nominated Members
(vi)One Dean of State or Autonomous Medical College.
(vii)One Principal of State or Autonomous Ayurvedic College.
(viii)One Professor of Orthopaedics of Government or Autonomous Medical College or Principal of Autonomous College of Physiotherapy.
(ix)One Professor and Head of Department of State or Autonomous Medical College in which the course in Paramedical subject is run.
(x)One Professor and I lead of Department of State or Autonomous Ayurvedic or Homoeopathy or Unani College in which any paramedical subject is run.
C - Elected Members
(xi)Five members to be elected from amongst themselves by the Registered Paramedical Practitioners in such manner as may be prescribed by regulations :
Provided that in the case of constitution of the Council for the first time after the commencement of this Act the members under this category shall be nominated by the State Government.