Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] Union of India - Subsection Section 32(9) in The Bangalore Metro Railway (General) Rules, 2011 (9)If a train stops short of its proper stopping place, but, the train operator shall manually drive the train to its proper stopping place before opening the doors.
